Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 2 in The Fort William Act, 1881 2. " The Fort". The Central Government may, from time to time, by notification, in the Official Gazette, define, for the purposes of this Act, the limits of Fort William in Bengal; and in this Act the expression" the Fort" means the area so defined.
