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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Jharkhand - Subsection

Section 77(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)The persons mentioned in column (3) shall maintain registers and forms under the Act and the rules made there under in column (2) whose custodian shall be the persons mentioned in column (4) thereof as under:Table
S.No.(1) Register and forms (2) To be maintained by (3) Custodian (4)
1. Admission and Discharge Register which willindicate change of nature of custody. Child Welfare Officer/Case Worker/ReceivingOfficer Person-in-charge
2. Attendance Registers for staff and children. Shift Incharge Person-incharge
3. Budget Statement file. Person-in-charge Person-incharge
4. Case file of each child. Child Welfare Officer or Case Worker Person-incharge
5. Cash Book. Accounts Officer/Cashier Person-incharge
6. Children's Suggestion Book. Children's Committee Person-incharge
7. Counselling Register. Counsellor Person-incharge
8. Drug de-addiction programme enrolment andprogress register. Child Welfare Officer/ Case Worker Person-incharge
9. Handing over Charge Register. Shift Incharge Person-incharge
10. House-keeping and Sanitation Register. House Parent Person-incharge
11. Inspection Book. Person-in-charge Person-incharge
12. Legal Services Register. Child Welfare Officer/ Case Worker Person-incharge
13. Library Register. Teacher Person-incharge
14. Log Book. Driver Person-incharge
15. Meals Register/Nutrition Diet File. House Parent Shift Incharge
16. Medical File of each child. Staff Nurse Person-incharge
17. Meeting Book. Child Welfare Officer/ Case Worker Person-incharge
18. Minutes Register of Children's Committees. Child Welfare Officer/ Case Worker Person-incharge
19. Minutes Register of Management Committee. Person-in-charge Person-incharge
20. Order Book. Person-in-charge Person-in-charge
21. Personal Belongings Register. Child Welfare Officer/Case Worker Person-incharge
22. Production Register Probation Officer/ Child Welfare Officer/ CaseWorker Person-incharge
23. Staff Movement Register. Incharge of Security Person-incharge
24. Stock Register. L.D.C. or U.D.C. Person-incharge
25. Visitor's Book Security Guards Main Gate's Keeper