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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(5)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)any transaction, other than any borrowing, value of which is equal to or greater than twenty five per cent of the REIT assets;