Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(b) in Punjab (Institutions and Other Buildings) Tax Act, 2011 (b)"assessing authority" means any person or authority, authorized by the State Government to make and assessment an to collect tax under this Act;
