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Union of India - Section

Section 1234 in The Jute Manufactures Development Council Act, 1983

1234.

[7th September, 1983]An Act to provide for the establishment of a Council for the development of production of jute manufactures by increasing the efficiency and productivity in the jute industry, the financing of activities for such development and for matters connected therewith.BE it enacted by Parliament in the Thirty-fourth Year of the Republic of India as follows:-