Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] NCT Delhi - Subsection Section 35(2) in Delhi University Act, 1922 (2)The wardens and superintending staff of the Halls shall be appointed in the manner prescribed by the [Ordinances] [Substituted by Act 5 of 1952, s.21, for " Statutes"].
