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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 88(2)(iii) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(iii)have been used at any time during the five years immediately preceding the commencement of this Act for any public, community or village purpose, or