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State of Tamilnadu - Section

Section 7 in Tamil Nadu Non-Trading Companies Rules, 1981

7. Accepting documents for filing, etc..

- No document required or authorised by or under the Act to be registered, recorded or filed by or with the Registrar shall be registered, recorded or taken on file until the defect, if any, therein has been rectified and the fee, if any, payable in respect thereof under the Act together with any additional fee, if any, imposed by the Registrar under sub-section (2) of section 611 is paid.