Delhi High Court - Orders
East Delhi Municipal Corporation vs Power Grid Corporation Of India & Ors on 17 February, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~19 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 352/2018 and CM APPL. 33689/2018
EAST DELHI MUNICIPAL CORPORATION .....Appellant
Through: Mr. Sanjay Poddar, Sr.
Advocate with Ms. Puja Kalra, Standing
Counsel for MCD, Mr. Govind Kumar, Mr.
Apurv Kumar, Mr. Viren and Mr. Ankit
Kakkar, Advocates
versus
POWER GRID CORPORATION OF INDIA
& ORS .....Respondents
Through: Mr. Parag Tripathi, Senior
Advocate with Mr. Sanyat Lodha and Ms.
Lakshita Jain, Advocates
Ms. Pratima N Lakra CGSC, Mr Shailendra
Kumar Mishra and Mr Abhishek Sharma,
Advocates for R2
+ LPA 353/2018
EAST OF DELHI MUNICIPAL
CORPORATION .....Appellant
Through: Mr. Sanjay Poddar, Sr.
Advocate with Ms. Puja Kalra, Standing
Counsel for MCD, Mr. Govind Kumar, Mr.
Apurv Kumar, Mr. Viren and Mr. Ankit
Kakkar, Advocates
versus
DELHI TRANSCO LTD .....Respondent
Through: Ms. Pratima N Lakra CGSC,
Mr Shailendra Kumar Mishra and Mr
Abhishek Sharma, Advocates for R2
+ LPA 356/2018 and CM APPL. 36159/2018
LPA 352/2018 & connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2026 at 20:34:09
EAST DELHI MUNICIPAL CORPORATION .....Appellant
Through: Mr. Sanjay Poddar, Sr.
Advocate with Ms. Puja Kalra, Standing
Counsel for MCD, Mr. Govind Kumar, Mr.
Apurv Kumar, Mr. Viren and Mr. Ankit
Kakkar, Advocates
versus
POWER GRID CORPORATION OF INDIA LTD
& ANR .....Respondents
Through: Mr. Parag Tripathi, Sr.
Advocate with Mr. Sanyat Lodha and Ms.
Lakshita Jain, Advs.
+ LPA 400/2018 and CM APPL. 36156/2018
EAST DELHI MUNICIPAL CORPORATION .....Appellant
Through:
versus
POWER GRID CORPORATION OF INDIA
& ORS .....Respondents
Through: Mr. Parag Tripathi, Sr.
Advocate with Mr. Sanyat Lodha and Ms.
Lakshita Jain, Advs.
Mr. Rakesh Kumar SPC with Mr. Sunil,
Advocate for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 17.02.2026
1. There are multiple written submissions filed by the parties.
LPA 352/2018 & connected matters Page 2 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:34:09
2. Learned counsel for the parties are directed to place on record consolidated written submissions in these matters not exceeding five pages.
3. Renotify for disposal in the Supplementary List on 7 April 2026.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J FEBRUARY 17, 2026/yg LPA 352/2018 & connected matters Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:34:09