Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 613] [Entire Act] State of Punjab - Subsection Section 613(b) in Punjab Jail Manual, 1996 (b)Keeping in view the modem trends in Penalogy reformation and rehabilitation of offenders care should be taken to instal agro-based and other small scale industries so that these can be easily perused, to rehabilate them, after release.