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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2)(e) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(e)sell, receive, transfer, endorse, negotiate, or otherwise deal with any marketable security or negotiable instrument belonging to or in the control of the Financial Establishment and give proper discharge for the same;