Supreme Court - Daily Orders
M/S Ansal Buildwell Ltd. vs Rajender Kumar Goel on 5 December, 2019
ITEM NO.52 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 6086-6088/2019
M/S ANSAL BUILDWELL LTD. & ORS. Appellant(s)
VERSUS
RAJENDER KUMAR GOEL & ORS. Respondent(s)
(IA No.109305/2019-CONDONATION OF DELAY IN FILING and IA
No.109306/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.109304/2019-EX-PARTE STAY )
WITH
C.A. No. 6089-6091/2019 (XVII)
( IA No.112999/2019-CONDONATION OF DELAY IN FILING and IA
No.113000/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.113024/2019-EX-PARTE STAY)
Date : 05-12-2019 These appeals were called on for hearing today.
For Appellant(s)
Mr. Abhishek Thakral, Adv.
Mrs. Pragya Baghel, AOR
For Respondent(s)
Ms. Kanchan Mala, Adv.
Mr. F. I. Choudhury, AOR
Mr. Satish Kapoor, Adv.
Mr. Rakesh K. Mudgal, Adv.
Mr. Satish Kumar, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Rajesh Singh Chauhan, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 6086-6088/2019 Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.12.10 Respondent Nos.1 and 8 have filed counter affidavit. 11:13:49 IST Reason: Service is complete on respondent Nos.2 to 4, 6, 7 and 9 but none has entered appearance.
Item No.52 -2-Last opportunity is granted to respondent No.5 for filing counter affidavit within four weeks. C.A. No. 6089-6091/2019 Service is complete on respondent Nos. 3,4,6,7,8 and 13. Last opportunity is granted to Ld. Counsel for the said respondents for filing vakalatnama and counter affidavit within four weeks.
Service is complete on respondent Nos.10 and 11 (common respondents in C.A. No.6086-6088/2019) but none has entered appearance.
Respondent No.12 has filed counter affidavit. Respondent No.14 is yet not served. Ld. counsel appearing on behalf of respondent No.14 seeks four weeks’ time to file vakalatnama and counter affidavit. Be filed.
Last opportunity is granted to respondent Nos.9 and 15 for filing counter affidavit within four weeks.
Service is complete on respondent Nos.1, 2 and 5 but none has entered appearance.
List again on 19.2.2020.
ANIL LAXMAN PANSARE Registrar