Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 10(1)] [Section 10] [Entire Act] Union of India - Subsection Section 10(1)(a) in The Equal Remuneration Act, 1976 (a)omits or fails to maintain any register or other document in relation to workers employed by him, or