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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(d) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(d)the form and process under which a duplicate licence under Section 12 may be issued and the fee payable thereof;