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Patna High Court - Orders

Dr.Sadanand Jha vs Kameshwar Singh Darbhanga Sans on 22 September, 2014

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.5827 of 2010
                     ======================================================
                     Dr.Sadanand Jha
                                                                          .... .... Petitioner/s
                                                       Versus
                     Kameshwar Singh Darbhanga Sans
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. Chandan Jha
                                                  Mr. Shahzad Hassan Khan

                     For the Respondent/s     :   Mr. Shivendra Kishore
                                                  Mr. Shivesh Chandra Mishra

                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                     SHARAN SINGH
                     ORAL ORDER

28      22-09-2014

Let the matter go out of my board to be placed before an appropriate Bench after obtaining necessary orders of Hon'ble the Chief Justice.

(Chakradhari Sharan Singh, J) BKS/-

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