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Supreme Court - Daily Orders

C.I.T,Mumbai vs M/S Rathi Mercantile Indus. Ltd. on 16 July, 2014

l     ITEM NO.92                            REGISTRAR COURT. 1                   SECTION IIIA

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal No(s). 7994/2010

     C.I.T,MUMBAI                                                             Appellant(s)

                                                      VERSUS

     M/S RATHI MERCANTILE INDUS. LTD.                                         Respondent(s)
     WITH
     SLP(C) No. 16943/2014
     (With prayer for Office Report)
      SLP(C) No. 16944/2014
     (With prayer for Office Report)

     Date : 16/07/2014 This appeal was called on for hearing today.

     For Appellant(s)
                                          Mr. B. V. Balaram Das ,Adv.
                                          Ms. Priyanka Mathur Sardana, Adv.
                                          Mrs. Anil Katiyar ,Adv.


     For Respondent(s)
                                           Mr. Arun K. Sinha ,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R
C.A. No.7994/2010

The matter is complete for listing. Orders would be passed as and when the other connected matters are ready.

SLP(C) No. 16943 and 16944/2014 Petitioner to file process fee and spare copies within three weeks.

Signature Not Verified

Digitally signed by Rupam Dhamija Date: 2014.07.18

On filing of the same, office to issue notice. 16:51:17 IST Reason: List again on 25.9.2014.

(PANKAJ BHANDARI) Registrar