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Allahabad High Court

Abhinav Agnihotri vs The Mahamaya Technical University And ... on 25 August, 2011

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 45023 of 2011
 

 
Petitioner :- Abhinav Agnihotri
 
Respondent :- The Mahamaya Technical University And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- Neeraj Tiwari,S.C.,S.M. Dayal
 

 
Hon'ble V.K. Shukla,J.
 

96 hours and no more time is accorded to Sri Neeraj Tiwari, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next 3 days.

List in the next cause list.

Order Date :- 25.8.2011 SRY