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State of Jharkhand - Section

Section 49 in Bihar Factories Rules, 1950

49. Whit-washing, colour-washing of latrines and urinals.

- The walls, ceilings and partitions of every latrine and urinal shall be white-washed or colour-washed and the white-washing or colour-washing shall be repeated at least once in every period of four months. The dates on which the white-washing or colour-washing is carried out shall be entered in the register in Form no. 7. The dates on which white-washing or colour-washing is carried out shall also be conspicuously written on the objects white-washed or colour-washed :Provided that this Rule shall not apply to latrines and urinals, the walls, ceillings or partitions of which are laid in glazed tiles or otherwise finished to provide a smooth, polished, impervious surface, and they are washed with suitable detergents and disinfectants at least once in every period of four months.