Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 17 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

17. Certification of trained artificial insemination workers.

- The trained artificial insemination workers shall be certified by the Animal Breeding Regulatory Authority in such manner and subject to such conditions, as may be prescribed.