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Securities Appellate Tribunal

Shamugpriya International Private ... vs Sebi on 7 April, 2026

IN THE        SECURITIES APPELLATE              TRIBUNAL
                      MUMBAI
                                            Date: 07.04.2026

                   Appeal No. 472 of 2023
         [Along with Misc. Application No. 834 of 2023]

Neeru Gupta                                       ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent

Dr. Keyur Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.N

                           WITH
                   Appeal No. 473 of 2023

Virendra Kumar Jain                               ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent

CA Kushal Shah i/b Ketan Rupani & Co. for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                           WITH
                   Appeal No. 474 of 2023

R.K. Commodities Services Private
Limited & Ors.                                   ...Appellants

Versus

Securities and Exchange Board of India          ...Respondent

Dr. Keyur Shah, Advocate i/b Prakash Shah & Associates for
Appellants.
                              2
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                          WITH
                  Appeal No. 475 of 2023

Abhishek Mishra                                 ...Appellant

Versus

Securities and Exchange Board of India       ...Respondent


CA Kushal Shah i/b Ketan Rupani & Co. for the Appellant

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                          WITH
                  Appeal No. 476 of 2023

Rapid Credit And Holdings Pvt. Ltd.             ...Appellant

Versus

Securities and Exchange Board of India       ...Respondent


Dr. Keyur Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr.
Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                          WITH
                  Appeal No. 516 of 2023

Reindus Tradeway Private Limited                ...Appellant

Versus

Securities and Exchange Board of India       ...Respondent
                             3
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                           WITH
                   Appeal No. 517 of 2023

Vimuk Enterprises                                 ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                             WITH
                   Appeal No. 518 of 2023
         [Along with Misc. Application No. 700 of 2023]


Shamugpriya International Private Limited         ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                          WITH
                 Appeal No. 586 of 2023
      [Along with Misc. Application No. 1028 of 2023]


APMV Stocks and Commodities Pvt. Ltd.              ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.
                                   4
                               WITH
                       Appeal No. 587 of 2023


A.G. Agri Mart Private Limited                                                       ...Appellant

Versus

Securities and Exchange Board of India                                             ...Respondent


Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

                            AND
                Appeal No. 657 of 2023
 [Along with Misc. Application Nos. 781 and 1172 of 2023]


Sita Ram HUF                                                                         ...Appellant

Versus

Securities and Exchange Board of India                                             ...Respondent

Mr. Sanjeev Kumar Choudhary, Advocate for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent- SEBI.

ORDER:

CA Kushal Shah seeks time. Call on June 17, 2026.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 07.04.2026 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2026.04.08 17:14:01 +05'30' PK