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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(1)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)include any area in, or exclude any area from, the Market Area, specified in the notification under section 4;