Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1) in The Centre for Environmental Planning and Technology University Act, 2005

(1)The University shall maintain proper accounts and other relevant records and prepare an annual statement of accounts, including the income and expenditure of account and the balance sheet, in such manner as may be prescribed by the regulations.