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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(f) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(f)"parent" means father or mother whether biologic or step father or step mother, as the case may be, whether or not the father or the mother is a senior citizen ;