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Central Bureau Of Investigation vs Srinivas D. Sridhar on 12 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.18                                COURT NO.11                 SECTION II-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                    No(s).    7375/2017

     (Arising out of impugned final judgment and order dated 17-03-2017
     in CRLRA No. 785/2016 passed by the High Court of Gujarat at
     Ahmedabad)

     CENTRAL BUREAU OF INVESTIGATION                                       Petitioner(s)

                                                       VERSUS

     SRINIVAS D. SRIDHAR                                                   Respondent(s)


     (I.A. NO. 178207 OF 2023 - APPLICATION FOR PERMISSION TO FILE
     ADDITIONAL DOCUMENTS)

     Date : 12-09-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)                    Mrs. Aishwarya Bhati, A.S.G.
                                          Mr. P V Yogeshwaran, Adv.
                                          Mr. Nalin Kohli, Adv.
                                          Mr. Rajesh Singh Chauhan, Adv.
                                          Mr. Arvind Kumar Sharma, AOR

     For Respondent(s)                Mr. Huzafa Ahmedi, Sr. Adv.
                                      Mr. P. N. Puri, AOR
                                      Mr. Aman Vachher, Adv.
                                      Mr. Sajid Mohamed, Adv.
                                      Mr. Dhiraj, Adv.
                                      Mr. Rohit Kumar Singh, Adv.
                                      Mrs. P.R. Mala, Adv.
                                      Mr. Ashutosh Dubey, Adv.
                                      Mrs. Anshu Vachher, Adv.
                                      Ms. Abhiti Vachher, Adv.
                                      Mr. Akshat Vachher, Adv.
                                      Mr. Amit Kumar, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Leave granted.

Reason: List on Wednesday in the third week of January, 2024.

(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)