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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(1)This section applies to any public meeting in connection with an election held in a municipal area after the programme for the election from any ward of the municipal area is announced.