Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(ii) in Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987 (ii)except in the presence of a police officer not below the rank of a Sub-Inspector of Police.
