Delhi High Court - Orders
The Pr. Commissioner Of Income Tax - ... vs Taneja Developers And Infrastructure ... on 27 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 11/2019, C.M. APPL.1211/2019
THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3
..... Appellant
Through : Sh. Ruchir Bhatia, Sr. Standing
Counsel.
versus
TANEJA DEVELOPERS AND INFRASTRUCTURE LTD.
..... Respondent
Through : None. CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE PRATEEK JALAN OR D ER % 27.02.2019 List on 05.08.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 27, 2019/ajk