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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(e) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976

(e)[ "Rectified spirit grade I" means spirit conforming to I.S.I specification no. I.S.1.323:1959 for rectified spirit grade I for alcoholic drinks.] [Substituted by Notification No. 2/23-6-93-1-137/62 dated 11.11.93.]