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State of Haryana - Section

Section 12 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

12. Winding of committees/sub-committees. Section 17.

- The Board may wind up any committee or sub-committee consisting wholly or partly of members of their own body as it may think fit and prescribe the functions of, or to assign any specific objective to it and lay down the procedure to be followed by such committee or sub-committee in accordance with the regulations made in this behalf.