Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 10 in Calcutta Port Act, 1890 (10)"wharf".- "wharf" shall include any bank of the river which may be improved to facilitate the loading or unloading of goads, and any foreshore used for the same, and any wall enclosing or adjoining such bank or foreshore.
