Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Uttarakhand - Subsection Section 45(3) in Dev Sanskriti Vishwavidyalaya Act, 2002 (3)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors.
