Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 59 in Police Regulations, Calcutta, 1968 59. Counterfeit coins. - A set of rules containing hints for the detection of counterfeit coins will be found in Appendix. Any officer requiring to test suspected coins shall subject them to the tests described therein.
