Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 18 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

18. No discrimination in admission.

(1)Admission in a Centre shall be given to children without any discrimination on grounds of caste, creed, religion, sex or disability.
(2)Every child below five years of age shall be enrolled only in a Centre.