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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(8) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(8)[ Assistance for the delivery of a child or the miscarriage of pregnancy or the termination of pregnancy, by a registered woman manual worker.] [Substituted by G. O. Ms. No. 200, L&E (1-1), dated the 15th November, 1999.]