Karnataka High Court
B T Muniyappa Constructions vs Kirloskar Investments & Finance Ltd on 30 May, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
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Represeuad by its Ran ha
Sn Naratadas ]Sodaranl.
Son of late 111 *1 Wa
A&3ed aoout 79 sears,
\( '2 3 • j 2 t
S. •N S. Chambers. 239, •Sanke road
Sada.shivan.a.gar
Ba.ngaiore. 560 055*--
4, Srnt, Anju Ahuja,
Sri Narasindas Boda.nnn,
4Tife of'
Aged about 35 yea.rs,
No. 32, 33 and 34,
door, S. N. 5, Chambers,
239, Sa.nkev road.
Sadasbivana1ar,
Bans'aiore 560 050.--
5* Snil, Sapna Ahuja.
U iol er ci \ ' ni' '
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rd door, 5, NT 5, Cha rnibers,
2.39, Sankey road,
Sadashivanagar.
Bangaiore 560 080. --
6. Smt, Sh.annila Ahula,
Dan h.ter of Nara..sinda.s Bodara:m,
.:2a3ed about 40 years
3i 32, 33 and. 34
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•Sariasbivaiia,gair,
brm.3.Iore 560 0212 --
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8. Sri Anil Bathija,
Son of Sri Shamsunder R. Bathlja.
Aged about 62 years.
No. 32. 33 and 34.
3rd floor.
S. N. S. Chambers.
239, Sankey road,
Sadashivanagar.
Bangalore 560 080.
--
9. SrI Shamsunder R i3athIja,
Son of late R. K. Bathija.
Aged about 69 years,
No. 32. 33 and 34.
3rd floor, S. N. S. Chambers,
239, Sankey mad,
Sadashivanagar.
Bangalore 560 080.
-
10. SrI Sunfi S. Batha.
Son of Shamsunder R. Bathija.
Aged about 38 years,
No. 32, 33 and 34.
3M floor, S. N. S. Chamb
ers,
239. Sankev road.
Sadashivanagar,
Bangalore 560 080.
-
11. SrI Saten Patel.
Fathe?s name not known.
Aged about 68 years,
No. 130. Railway Parallel
Road, Kumara Park West road.
Kuniara Park Vest.
Bangalore
Represented as Kariha of his HUF
12. SrI Saten Patel.
Fathefs name not known.
Aged about 68 years.
No. 130. Railway Parallel road.
Kumara Park West,
l3angalore.
Represented. as Kartha of
TTimanlal Paid !Ytajor HUF
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Co. P.No.2/2000 when aiJowed 1w order dated
24.12 2010. the company in liquidation was wound up.
5. Even ctl n ise it Is not thc .as of thc applicant th I a it r n question has denk d it cf 1 right tor mer t du sfr mthecompan3 inliq.nh on withal iiitlas apraut o ci rtract while dmttedls not th lit a ff1 plicant r ild c reo -tan ci fnn hc ;mpany a piIa 1 fort m Mst libu d g itlsopeafri aim rec,ove e mm ilince with la, i t a seekIng i 1 g f e d r dated 31.3.200b No.313/02. App nrtjeeted.
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