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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(2)The Government may remove from office any member who-
(a)is or has become subject to any of the disqualifications mentioned in sub-section (1); or
(b)is absent without leave of the Board for more than three consecutive meetings of the Board.