Himachal Pradesh High Court
Sh. Veer Singh vs . Smt. Ritubala on 21 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sh. Veer Singh vs. Smt. Ritubala FAO (FC) No. 12 of 2021 21.12.2022 Present: Mr. Inder Sharma, Advocate, for the appellant.
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Mr. Surinder Saklani, Advocate, for the respondent.
Mediation has failed.
CMP No. 15605 of 2021 Notice. Mr. Inder Sharma, Advocate, appears and waives service of notice on behalf of the non-
applicant/appellant. Reply be filed within three weeks.
rList on 11.01.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 21, 2022 (Sanjeev) ::: Downloaded on - 21/12/2022 20:37:57 :::CIS