Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Sh. Veer Singh vs . Smt. Ritubala on 21 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sh. Veer Singh vs. Smt. Ritubala FAO (FC) No. 12 of 2021 21.12.2022 Present: Mr. Inder Sharma, Advocate, for the appellant.

.

Mr. Surinder Saklani, Advocate, for the respondent.

Mediation has failed.

CMP No. 15605 of 2021 Notice. Mr. Inder Sharma, Advocate, appears and waives service of notice on behalf of the non-

applicant/appellant. Reply be filed within three weeks.

rList on 11.01.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 21, 2022 (Sanjeev) ::: Downloaded on - 21/12/2022 20:37:57 :::CIS