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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(6) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(6)The Trust shall forward the approved Budget and Annual Plan along with approval Schemes and Projects for the next financial year, to the Zila Panchayat, District Administration and the State Government for publication on their respective websites;