Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 68 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

68. The Election Officer shall display the voters' list for the purpose of the election and exhibit it on the notice board of the Janpad Panchayat along with the notice for election.