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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2) in The U.P. Higher Judicial Service Rules, 1975

(2)In addition to the pay which .may be drawn by a member of the Service under this rule, he shall while holding a special post, receive the special pay also as may be admissible for such post.