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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(1)(f) in Assam Panchayat Act, 1994

(f)levy a tax on profession trades, calling, manufacture and production save and except those levied under any provision of this Act or under any enactment for the time being in force;