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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(2)(a) in The Hastinapur Town Development Board Act, 1954

(a)the term of office of members, the manner of filling casual vacancies and the allowances or fees to be paid to any member or associate member of the Board ;