Bombay High Court
Dominic John Noronha vs The Honourable Speaker Of The Goa ... on 3 November, 2025
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
WP 200 of 2025
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.200 OF 2025
DOMINIC JOHN NORONHA ... PETITIONER
Versus
THE HONOURABLE SPEAKER OF THE GOA
LEGISLATIVE ASSEMBLY AND 8 ORS ... RESPONDENTS
Mr S. Purohit, Senior Advocate (through V.C.) with Mr V. Naik and
Mr Rutwij Bapat (through V.C.), Advocates for the Petitioner.
Mr D. Pangam, Advocate General with Ms Maria Correia, Additional
Government Advocate for Respondent No.1.
Mr Parag Rao with Mr Akhil Parrikar and Ms S. Drago, Advocates
for Respondent Nos.2 and 4 to 7, 9.
Mr Preetam Talaulikar, Advocate for Respondent Nos.3 and 4.
CORAM:- SARANG V. KOTWAL &
ASHISH S. CHAVAN, JJ.
DATED :- 3rd November, 2025 P.C.:
Rule. The matter be listed for final hearing on 28.01.2026. By that time, the parties are at liberty to file additional pleadings, if necessary.
ASHISH S. CHAVAN, J. SARANG V. KOTWAL, J.Page 1 of 1
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