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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(vii) in The Goa, Daman and Diu Irrigation Act, 1973

(vii)causes any animal or vehicle to pass on or across any of the works, banks or canals or channels of a canal contrary to the rules made under this Act after he has been required to desist therefrom;