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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(14) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(14)The Head of the institution shall submit the sealed packets of the mark lists and the answer books of practical examinations to the Secretary immediately after the conclusion of the practical examinations.