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[Cites 0, Cited by 0] [Section 28(12)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(12)(B) in Bihar Cinemas (Regulation) Rules, 1974

(B)All types of film posters to be posted at different bazars and lanes shall have to be sent to the licensing authority for approval by cinema owners in writing with two copies of the relevant paper/posters relating to the concerned film/films.