Section 91 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
91. Deputation of employees to join military service.
- The terms and conditions subject to which an employee may be [deputed to the] [Substituted 'permitted to join' by Notification No. SEBI/LAD-NRO/GN/2018/18, dated 31.5.2018.] military service shall be determined by the Board.
