Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(xvii) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017 (xvii)"Principal" means the Principal of a college and includes a Vice-principal or a Teacher-in-Charge for the purposes of this Act;
