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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Bombay Presidency - Subsection

Section 87(5) in The Bombay University Act, 1974

(5)Without prejudice to the powers of the Vice-Chancellor, the Principals of Colleges and Heads of Institutions and the Heads of Teaching Departments in the University, the Vice-Chancellor shall, subject to the approval of the Executive Council, make rules of discipline and proper conduct for the students of the University which shall also apply to the students of all colleges and institutions, and every student shall be supplied with a copy of such rules.