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State of Rajasthan - Section

Section 260 in Rajasthan Panchayati Raj Rules, 1996

260. Sources of recruitment for Panchayat Samiti and Zila Parishad Services.

- Vacancies will be filled:-
(a)by direct recruitment in the lowest grade of each category,
(b)by promotion from a lower to a higher grade in the same category,
(c)by transfer of persons holding corresponding posts under Panchayat Samiti/Zila Parishad or the Government :
Provided that the vacancies in the category of Upper Division Clerks may be filled in by direct recruitment from amongst the candidates holding degree in Arts, Science, Agriculture or Commerce of a University, Established by Law in India, if no member of the service found eligible for promotion to fill up such vacancies and it be not possible to fill up such vacancies by transfer in accordance with these Rules.